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State of Rajasthan - Section

Section 5 in General Specification and Conditions of Contract

5. Arrangement of work.

- The contractor shall provide such pegs or plates and give such assistance in checking the setting out of the work as may be required by the Engineer-in-Charge both before and during the execution of the contract work.The contractor must work in collaboration with other contractors who may be employed from time to time execute a part of the work or supply and erect materials in conjunction with the original works.