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[Cites 0, Cited by 0] [Section 7L] [Entire Act]

Madras Presidency - Subsection

Section 7L(5) in Madras Hindu Religious and Charitable Endowments Act, 1951

(5)The recommendations of the Standing Committees shall be unanimous and in case of any difference of opinion among the members in respect of any subject it shall be placed before the Board for decision.]