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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(2) in Chhattisgarh Rice Custom Milling Order, 2016

(2)Every rice miller shall submit the application in District Food Office for custom milling. Collector may give permission to the mill for custom milling of paddy and thereafter an agreement shall be executed between the Chhattisgarh State Cooperative Marketing Federation Limited and miller.