Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 924 in Punjab Jail Manual, 1996 924. Deduction for cloths etc. when weighing prisoners. - When being weighed, male prisoners shall wear their trousers only, female prisoners shall be fully attired and deduction made for the articles worn.
