Telangana High Court
M/S.Aluminum Industries Limited, ... vs Employees State Insurance ... on 17 February, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
HON'BLE THE CHIEF JUSTICE SHRI G.S. SINGHVI
AND
HON'BLE SRI JUSTICE G.V. SEETHAPATHY
W.A. No.2093 of 2006
and W.A.M.P.No.3723 of 2005
Between:
M/s Aluminum Industries Limited,
Lingampalli, Hyderabad, represented by its
Personal Officer, Mr. K.N. Liaquat Ali. ... Appellant
Petitioner
and
Employees State Insurance Corporation,
represented by its Regional Director,
Hill Fort Road, Hyderabad & another. ... Respondents
Respondents
:JUDGMENT:
Counsel for the appellant/petitioner : None.
Counsel for the Respondents : Sri S.N. Reddy.
6th June, 2006 Per G.S. Singhvi, CJ Since no one has appeared for the appellant-applicant, the appeal as also the application are dismissed in default.
G.S. SINGHVI, CJ 6th June, 2006 G.V. SEETHAPATHY, J vtv vtv