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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Punjab - Subsection

Section 148(8) in The Punjab Motor Vehicles Rules, 1989

(8)There shall be unobstructed accessibility from every seat to atleast one exit:Provided that this rule shall not apply to any seat alongwith the driver, if there is access to such seat by an entrance other than the driver's entrance; and