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[Cites 0, Cited by 0] [Section 20A(1)] [Section 20A] [Entire Act]

Union of India - Subsection

Section 20A(1)(d) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(d)details of the notification related to the Offline Verification sent to the Aadhaar number holder.but shall not, in any event, store the Aadhaar number or Virtual ID of the Aadhaar number holder.