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Madhya Pradesh High Court

M/S Texmo Pipes And Products Limited vs Branch Manager on 4 May, 2026

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 FA-1227-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 1227 of 2019 (M/S TEXMO PIPES AND PRODUCTS LIMITED Vs BRANCH MANAGER AND OTHERS ) FA/1448/2019 Dated : 04-05-2026 Parties through their respective counsel.

The counsel for the appellants is reported to be adjusted. List the matter in the next week.

(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 05-05-2026 12:34:13