Section 48(1) in Arunachal Pradesh Municipal Election Rules, 2011
(1)Subject to the other provisions of this rule, every voter to whom a ballot paper has to be supplied for the purpose of voting at a polling station shall before receiving such ballot paper, allow :(a)the inspection of his/her left forefinger to the Presiding Officer or any Polling Officer ;(b)any indelible ink mark to be put on his/her left forefinger ;
