Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] Union of India - Subsection Section 13(1)(iii) in The Special Economic Zones (Customs Procedures) Regulations, 2003 (iii)the goods shall not be examined in routine and Let Export Order may be given on the basis of self certification by the zone unit ;