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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Sikkim - Subsection

Section 96(1)(b) in Sikkim Urban and Regional Planning and Development Act, 1998

(b)Where the person to be served is a partnership, if the document is addressed to the partnership at its principal place of business, identifying it by the name or style under which its business is carried on, and is either-
(i)Sent by registered post; or
(ii)Delivered at the said place of business;