Patna High Court - Orders
Ratneshwar Upadhyay , Bm, Life ... vs State Of Bihar & Anr on 15 May, 2014
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.31637 of 2012
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Ratneshwar Upadhyay , BM, Life Insurance Corporation of India
.... .... Petitioner/s
Versus
The State of Bihar & Anr
.... .... Opposite Party/s
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
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2 15-05-2014Heard Sri Rajeev Ranjan Prasad, learned counsel for the petitioner.
Issue notice to the complainant/Opp.Party no.2 in admission matter. Notice to go through ordinary post as well as registered cover with A/D, for which requisites etc. must be filed within one week after Summer vacation 2014, failing which this petition shall stand dismissed without further reference to a Bench.
(Rakesh Kumar, J) NKS/-