Supreme Court - Daily Orders
Commissioner Of Income Tax Ltu vs M/S Everest Kanto Cylinder Ltd. on 29 March, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.20 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7626/2019
(Arising out of impugned final judgment and order dated 20-07-2018
in ITA No. 294/2016 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX LTU Petitioner(s)
VERSUS
M/S EVEREST KANTO CYLINDER LTD. Respondent(s)
(FOR I.R. and IA No.45642/2019-CONDONATION OF DELAY IN FILING and
IA No.45643/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 29-03-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Zoheb Hossain, Adv.
Ms. Nisha Bagchi, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petition as well as on the application for condonation of delay.
Tag with Civil Appeal No. 12632 of 2017.
(MEENAKSHI KOHLI) (RENU KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2019.03.29
16:55:58 IST
Reason: