Supreme Court - Daily Orders
Y.P.Shakuntala vs Manager, Reliance Gen.Insu.Co.Ltd. on 9 July, 2014
\224 ITEM NO.5 COURT NO.11 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14726/2014
(Arising out of impugned final judgment and order dated 09/01/2014
in MFA No. 8892/2013 passed by the High Court Of Karnataka Circuit
Bench At Dharwad)
Y.P.SHAKUNTHALA & ANR. Petitioner(s)
VERSUS
MANAGER, RELIANCE GEN.INSU.CO.LTD. & ANR. Respondent(s)
Date : 09/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE RANJAN GOGOI
HON’BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s) Mr. D. L. Chidananda, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners and perused the relevant material.
Issue notice.
[VINOD LAKHINA] [SNEH LATA SHARMA] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vinod Lakhina Date: 2014.07.10 15:40:46 IST Reason: