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State of Rajasthan - Section

Section 5 in The Rajasthan Subordinate Accounts Service Rules, 1963

5. Initial Constitution of the Service.

- The Service shall consist of:-
(a)persons holding substantively the posts specified in Schedule I;
(b)persons recruited to the Service before the commencement of these Rules; and
(c)persons recruited to the Service in accordance with the provisions of these Rules.