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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1)(b) in Tamil Nadu Agricultural University Act, 1971

(b)any contribution or grant made by the Central Government, any State Government, the University Grants commission or like authority, any local authority or any corporation owned or controlled by the Government; and