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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(3)(iii) in The Bombay Electricity Duty Rules, 1962

(iii)shall submit a quarterly return in Form 'B' to the Electrical Engineer to Government and to the Electrical Inspector on or before the 15th day of the month next following the quarter to which the return relates.