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Delhi High Court - Orders

Seetangeli Bhutani vs Ajay Bhutani on 20 January, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~77
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      CONT.CAS(C) 78/2017
                                    SEETANGELI BHUTANI               ..... Petitioner
                                                 Through:

                                                       versus

                                    AJAY BHUTANI                    ..... Respondent
                                                       Through:

                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                               ORDER

% 20.01.2023 It is already 04:40 PM. No time left. List on 10.05.2023.

BY ORDER COURT MASTER JANUARY 20, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:24.01.2023 13:45:32