Delhi High Court - Orders
Seetangeli Bhutani vs Ajay Bhutani on 20 January, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 78/2017
SEETANGELI BHUTANI ..... Petitioner
Through:
versus
AJAY BHUTANI ..... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 20.01.2023 It is already 04:40 PM. No time left. List on 10.05.2023.
BY ORDER COURT MASTER JANUARY 20, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:24.01.2023 13:45:32