Section 8(1)(d) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(d)the improvements, if any, made by the Bhatkar on the dwelling house or the site where the dwelling house stands; and

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