Delhi High Court - Orders
Ashwani Kumar Arora vs Subhash Chandra Arora & Ors on 10 February, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 595/2017 & CM APPL. 30636/2017, CM APPL.
24118/2019, CM APPL. 26393/2019, CM APPL. 27425/2019
ASHWANI KUMAR ARORA ..... Petitioner
Through: Mr. Amita Kumari, Advocate
versus
SUBHASH CHANDRA ARORA & ORS ..... Respondents
Through: Mr. Shiv Kumar Arora, R-2 in person.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 10.02.2023
1. Respondent no.2 is present in person.
2. Learned counsel for the Petitioner states that the proceedings before the Local Commissioner are listed on 16.02.2023. She states that matter be posted on a date thereafter.
3. List on 09.05.2023.
MANMEET PRITAM SINGH ARORA, J FEBRUARY 10, 2023/hp/kv Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:13.02.2023 15:28:16