Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Ashwani Kumar Arora vs Subhash Chandra Arora & Ors on 10 February, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~16
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      CONT.CAS(C) 595/2017 & CM APPL. 30636/2017, CM APPL.
                                    24118/2019, CM APPL. 26393/2019, CM APPL. 27425/2019


                                    ASHWANI KUMAR ARORA                               ..... Petitioner
                                                       Through:     Mr. Amita Kumari, Advocate

                                                       versus

                                    SUBHASH CHANDRA ARORA & ORS                       ..... Respondents
                                                       Through:     Mr. Shiv Kumar Arora, R-2 in person.
                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                       ORDER

% 10.02.2023

1. Respondent no.2 is present in person.

2. Learned counsel for the Petitioner states that the proceedings before the Local Commissioner are listed on 16.02.2023. She states that matter be posted on a date thereafter.

3. List on 09.05.2023.

MANMEET PRITAM SINGH ARORA, J FEBRUARY 10, 2023/hp/kv Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:13.02.2023 15:28:16