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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(1)The Authority may make such amendments in the plan which do not effect important alteration in the character of plan and which is not related to the extent of land use of standards of population density.