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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(2)(a) in Gujarat Court of Wards Act, 1963

(a)in the case of a female disqualified under clause (a) of sub-section (1) of section 5, she is fit to manage her own property;