Section 7 in The Rajasthan Land Revenue (Allotment of Tube-Well Land) Rules, 1968
7. Reserve-price.
- The Government shall fix the reserve price of the tube-well and the tube-well land. Such reserve price shall be fixed keeping in view the approximate cost of the land under the command of such tube-well, the cost of construction of the tube-well, its appurtenances and buildings but not the amount of interest on investment made by the Government.
