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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jharkhand - Subsection

Section 24(3) in Sakri Canals Irrigation Rules, 1952

(3)[ For the purpose of calculating the rates mentioned in this rule, an area less than one decimal shall be charged as one decimal, and an amount less than three paise shall be omitted and an amount varying from three paise to five paise shall be charged as five paise.] [Substituted by G.S.R. 86 dated 31.5.1968.]