Section 2(n) in Tamil Nadu Bovine Breeding Act, 2019
(n)"prescribed standards" means the standards prescribed by the Authority, from time to time, and to be adhered to by those seeking a certification of registration, namely:-(i)semen stations intending to use bovine bulls for frozen semen production in accordance with the methods and parameters as may be prescribed;(ii)semen stations intending to produce, process, store and distribute bovine frozen semen in accordance with the procedures and parameters as may be prescribed; and(iii)AI service provider intending to provide AI services in accordance with the procedures and parameters as may be prescribed;
