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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Telangana - Subsection

Section 87(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(1)As soon as practicable after the closing of the poll, the Presiding Officer shall close the Control Unit to ensure that no further votes can be recorded and shall detach the Balloting Unit from Control Unit and from the printer, where printer is also used, so however, that the paper slips contained in the drop box of the printer shall remain intact.