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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(3)(b) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(b)the Vice-Chancellor may, by writing under his hand addressed to the Chancellor, resign his office.