Supreme Court - Daily Orders
M/S Infinite Builders And Developers vs The Additional Commissioner Of ... on 18 July, 2017
Bench: L. Nageswara Rao, Navin Sinha
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ITEM NO.109 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 4931/2016
M/S INFINITE BUILDERS AND DEVELOPERS APPELLANT(S)
VERSUS
THE ADDITIONAL COMMISSIONER OF COMMERCIAL
TAXES ZONE II RESPONDENT(S)
WITH
C.A. NO. 4889-4911/2016 (IV-A)
SLP(C) NO. 16639-16645/2016 (IV-A)
C.A. NO. 4933/2016 (IV-A)
C.A. NO. 4936-4937/2016 (IV-A)
Date : 18-07-2017 These cases were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE NAVIN SINHA
For parties: Mr. Devadatt Kamat, AAG
Mr. Joseh Aristotle S., Adv.
Mrs. Priya Aristotle, Adv.
Mr. Ashish Yadav, Adv.
Ms. Romsha Raj, Adv.
Mr. Devadatt Kamat, AAG
Mr. V.N. Raghupathy, AOR
Mr. Javedur Rahman, Adv.
Mr. Rajesh Inamdar, Adv.
Mr. Parikshit P. Angadi, Adv.
Mr. Mehtaab Singh Sandhu, Adv.
Ms. Devina Sharma, Adv.
Mr. K. Radhakrishnan, Sr. Adv.
Mr. L. Badari Narayan, Adv.
Mr. Victor Das, Adv.
Mr. Aditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Signature Not Verified
Digitally signed by
VINOD LAKHINA
Date: 2017.07.19 Mr. M. P. Devanath, AOR
15:59:02 IST
Reason:
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Mr. Arvind P. Datar, Sr. Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Ms. Niharika, Adv.
Ms. Kanika Kalaiyarasan, Adv.
for M/s K J John And Co, AOR
Mr. S. Ganesh, Sr. Adv.
Mr. Anand Sukumar, Adv.
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR
Mr. Anup Jain, AOR
Mr. Merusagar Samantaray, AOR
Mr. Piyush Sharma, AOR
Mr. Kush Chaturvedi, AOR
Mr. Satya Mitra, AOR
Mr. Kunal Verma, AOR
Ms. Anitha Shenoy, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters next week.
[VINOD LAKHINA] [ASHA SONI] AR-cum-PS BRANCH OFFICER