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NCT Delhi - Section

Section 70 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

70. Duties of Deputy Superintendent with regard to manufactory stores.

- The Deputy Superintendent shall use all means in his power to make the labour of the prisoners profitable to Government. He shall prevent waste and peculation in the manufactory, be responsible for the checking of the applications for raw-material, see that the quantities of material charged for have been received, that the rates paid for all supplies are fair, and that the prices at which manufactured goods are sold are properly remunerative and promptly paid for. He shall also be responsible for all moneys received from the sale of goods until such money are .handed over to the Cashier.