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State of Rajasthan - Section

Section 64 in Rajasthan Land Revenue Act 1956

64. Adjournment of Hearing.

- (I) A Revenue Court or Officer may, from time to time, adjourn the hearing of a case or proceeding.
(2)The time and place of an adjourned hearing of a case or proceeding shall be intimated at the time of the adjournment to such of the parties and witnesses as are present.