Section 63 in The Goa, Daman and Diu Shops and Establishments Act, 1973
63. Application of the Workmen's Compensation Act, 1923.
- The provisions of the Workmen's Compensation Act, 1923 (Central Act 8 of 1923), and the rules made thereunder, shall so far as may be, apply to every employee to whom this Act applies.
