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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(v) in Allotment of Land to Educational Institutions (Schools), Etc. on Lease-hold Basis in Chandigarh Scheme, 1996

(v)Out of the advertised sites, the specific sites to be put under the reserved categories as in clauses (i) to (iii) above shall be determined through draw of lots.