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State of Punjab - Section

Section 4 in The Punjab Special Tribunal (Change of Composition) Act, 1950

4. Repeal of East Punjab Ordinance No. XXIV of 1950.

- The East Punjab Special Tribunal (Change of Composition) Ordinance, 1950 is hereby repealed but not- withstanding such repeal anything done or any action taken in exercise of any powers conferred by or under the said Ordinance shall be deemed to have been done or taken in exercise of powers conferred by or under this Act.