Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(2) in The Tamil Nadu Aquaculture (Regulation) Act, 1995 (2)Every aquaculture unit shall deposit a sum of rupees five thousand , per hectare to the Eco-restoration Fund which shall not bear any interest.
