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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3) in The Wild Life (Protection) (Rajasthan) Rules, 1977

(3)In respect of a Small Game shooting licence, the maximum number of the species mentioned below that may be shot on a licence in the course of a day shall be-
(a) Partridge and Quail 10
(b) Sand grouse 10
(c) Duck and Geeese 20
(d) Green Pigeon 10
(e) Hare 2
Provided that, in the case of an organized partridge, grouse or duck shoot with several guns participating, the total number of birds shot in a single day by the party as a whole shall not exceed one hundred in the case of duck and geese and fifty in the case of other birds.