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State of Odisha - Section

Section 16 in Orissa School Education (Community Participations) Rules, 2000

16. Repeal.

- The erstwhile E. & Y.S. Department Resolution No.2870-VIEA-94/90, dated the 19th January 1991 and such other executive instructions in this regard are hereby repealed.Form I(Register to be maintained by the Head of the Institutions)
Sl. No. Name of the parent Name of the child Relationship Class in which the child is studying
(1) (2) (3) (4) (5)
         
Form II(Membership slip to be issued by the Head of the Institution to the Parents)Shri/Shrimati...........is F/o., M/o., G/o............ studying in............ Class.................Section of this school is a member of the Parent-Teacher's Association.DateSignature and seal of the Head of the Institution.Form III(To be submitted by the Head of the Institution)
From To
TheHeadmaster/Headmistress...........................School,…................... The........................(asspecified in Rule 4)…....................
Sir/Madam,Subject:- P.T.A.- Submission of P.T.A. details-RegardingI submit the following particulars of the Parent-Teachers' Association of our........................School.........School........Block,......................District,