Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27I] [Entire Act] State of Uttar Pradesh - Subsection Section 27I(2) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961 (2)The fresh or duplicate annuity roll so issued shall bear the original number of the original annuity roll.
