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Supreme Court - Daily Orders

Bir Singh vs Delhi Jal Board . on 7 March, 2018

Bench: Ranjan Gogoi, N.V. Ramana, R. Banumathi, Mohan M. Shantanagoudar, S. Abdul Nazeer

                                                    1

     ITEM NO.501                             COURT NO.3           SECTIONS XIV,XVI,III

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

                                    Civil Appeal   No(s).   1085/2013

     BIR SINGH                                                           Appellant(s)

                                                   VERSUS

     DELHI JAL BOARD & ORS.                                              Respondent(s)

     WITH
     C.A. No. 9935-9937/2014 (XVI)

     C.A. No. 8375/2014 (III)

     C.A. No. 10081/2014 (XIV)
     (FOR   ON IA 51721/2013
     FOR EARLY HEARING APPLICATION ON IA 3/2016)

     C.A. No. 8141/2014 (XIV)
     (FOR PERMISSION TO PLACE ADVERTISEMENTS ON RECORD                   ON IA 4/2015)

     C.A. No. 8802/2012 (XIV)

     C.A. No. 1086/2013 (XIV)

     SLP(C) No. 36324/2017 (XIV)


     Date : 07-03-2018 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE   MR. JUSTICE RANJAN GOGOI
                         HON'BLE   MR. JUSTICE N.V. RAMANA
                         HON'BLE   MRS. JUSTICE R. BANUMATHI
                         HON'BLE   MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                         HON'BLE   MR. JUSTICE S. ABDUL NAZEER

     For Parties                     Mr.   Krishnan Venugopal, Sr. Adv.
                                     Ms.   Asha Gopalan Nair, AOR
                                     Ms.   Nivedita Nair, Adv.
                                     Ms.   Dimple Nagpal, Adv.
Signature Not Verified
                                     Mr.   P.S. Narasimha, ASG
Digitally signed by
NEETU KHAJURIA
Date: 2018.03.07
                                     Ms.   V. Mohana, Sr. Adv.
17:39:14 IST
Reason:                              Ms.   Rekha Pandey, Adv.
                                     Ms.   Rashmi Malhotra, Adv.
                                     Mr.   Ravindera Kumar Verma, Adv.
                                     Mr.   B. V. Balaram Das, AOR
               2

Mr.   P.S. Narasimha, ASG
Ms.   V. Mohana, Sr. Adv.
Ms.   Rekha Pandey, Adv.
Mr.   V.C. Shukla, Adv.
Mr.   B.V. Balaramdas, Adv.
Mr.   M.K. Maroria, AOR
Mr.   S. Chatterjee, Adv.

Mr.   K. Radhakrishna, Sr. Adv.
Mr.   Ravindera Kumar Verma, Adv.
Ms.   Rekha Pandey, Adv.
Ms.   Rashmi Malhotra, Adv.
Mr.   B. V. Balaram Das, AOR

Ms.   V. Mohana, Sr. Adv.
Ms.   Rekha Pandey, Adv.
Ms.   Rashmi Malhotra, Adv.
Mr.   B. V. Balaram Das, AOR

Mr. Colin Gonsalves, Sr. Adv.
Ms. Aditi Gupta, Adv.
Ms. Jyoti Mendiratta, AOR

Ms.   Geeta Luthra, Sr. Adv.
Mr.   Sanjeev Sahay, Adv.
Mr.   Prateek Yadav, Adv.
Mr.   Pranav Vashishtha, Adv.
Mr.   Ujjwal Jain, Adv.
Ms.   Shivani L. Lohiya, Adv.
Mr.   Anshul Duggal, Adv.
Mr.   D. N. Goburdhan, AOR

Ms. Geeta Luthra, Sr. Adv.
Mr. D.N. Goburdhan, AOR
Mr. Ujjwal Jain, Adv.

Mr. D.N. Goburdhan, AOR
Ms. Pallavi Chopra, Adv.
Mr. Ujjwal Jain, Adv.

Mr.   Sudhanshu S. Choudhari, AOR
Ms.   Jaikriti S. Jadeja, Adv.
Mr.   Shakul R. Ghatole, Adv.
Ms.   Surabhi Guleria, Adv.

Mr. Sushil Karanjkar, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR

Dr.   Krishan Singh Chauhan, AOR
Mr.   Ajit Kumar Ekka, Adv.
Mr.   Ravi Prakash, Adv.
Mr.   Murari Lal, Adv.
Mr.   R.S.M. Kalky, Adv.
               3


Mr. Aurneshwar Gupta, Adv.
Mr. Varun Dewan, Adv.
Mr. Bijan Kumar Ghosh, AOR

Mr. Bijan Ghosh, AOR
Ms. Lalita Kushik, Adv.
Mr. P. Jegan, Adv.

Mr.   Naresh Kaushik, Adv.
Mr.   Vardhaman Kaushik, Adv.
Mr.   Manoj Joshi, Adv.
Mr.   Omung Raj Gupta, Adv.
Mr.   Nishant Gautam, Adv.
Mr.   Devik. Singh, Adv.
Mr.   Akash Mahapatra, Adv.
Ms.   Lalita Kaushik, AOR

Mr. Abhinav Mukerji, AOR

Mr. Praneet Ranjan, AOR

Mr. Bankey Bihari Sharma, AOR

Mr. Bhupesh Narula, Adv.
Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, AOR

Mr. Gaurav Agrawal, AOR

Mr. B. V. Balaram Das, AOR

Mr. P. Parmeswaran, AOR

Mrs. Anil Katiyar, AOR

Mr.   Ajay Bansal, Adv.
Mr.   Praveen Swarup, AOR
Mr.   Gaurav Yadava, Adv.
Ms.   Veena Bansal, Adv.
Mr.   Vijendra Karana, Adv.
Mr.   Dheeraj Gupta, Adv.

Ms. Sushma Suri, AOR

Mr. B. Krishna Prasad, AOR

Mr.   Annam D. N. Rao, AOR
Mr.   Annam Venkatesh, Adv.
Mr.   Sudipto Sircar, Adv.
Mr.   Rahul Mishra, Adv.
Ms.   Tulika Chikker, Adv.
                        4

          Ms. Binu Tamta, AOR

           Mr. Jatinder Kumar Bhatia, AOR

          Mr. Manish Kumar, Adv.

 UPON hearing the counsel the Court made the following
                    O R D E R

Heard in-part.

For further hearing, list the matters on 8 th March, 2018.

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER