Supreme Court - Daily Orders
Bir Singh vs Delhi Jal Board . on 7 March, 2018
Bench: Ranjan Gogoi, N.V. Ramana, R. Banumathi, Mohan M. Shantanagoudar, S. Abdul Nazeer
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ITEM NO.501 COURT NO.3 SECTIONS XIV,XVI,III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1085/2013
BIR SINGH Appellant(s)
VERSUS
DELHI JAL BOARD & ORS. Respondent(s)
WITH
C.A. No. 9935-9937/2014 (XVI)
C.A. No. 8375/2014 (III)
C.A. No. 10081/2014 (XIV)
(FOR ON IA 51721/2013
FOR EARLY HEARING APPLICATION ON IA 3/2016)
C.A. No. 8141/2014 (XIV)
(FOR PERMISSION TO PLACE ADVERTISEMENTS ON RECORD ON IA 4/2015)
C.A. No. 8802/2012 (XIV)
C.A. No. 1086/2013 (XIV)
SLP(C) No. 36324/2017 (XIV)
Date : 07-03-2018 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Parties Mr. Krishnan Venugopal, Sr. Adv.
Ms. Asha Gopalan Nair, AOR
Ms. Nivedita Nair, Adv.
Ms. Dimple Nagpal, Adv.
Signature Not Verified
Mr. P.S. Narasimha, ASG
Digitally signed by
NEETU KHAJURIA
Date: 2018.03.07
Ms. V. Mohana, Sr. Adv.
17:39:14 IST
Reason: Ms. Rekha Pandey, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. Ravindera Kumar Verma, Adv.
Mr. B. V. Balaram Das, AOR
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Mr. P.S. Narasimha, ASG
Ms. V. Mohana, Sr. Adv.
Ms. Rekha Pandey, Adv.
Mr. V.C. Shukla, Adv.
Mr. B.V. Balaramdas, Adv.
Mr. M.K. Maroria, AOR
Mr. S. Chatterjee, Adv.
Mr. K. Radhakrishna, Sr. Adv.
Mr. Ravindera Kumar Verma, Adv.
Ms. Rekha Pandey, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. B. V. Balaram Das, AOR
Ms. V. Mohana, Sr. Adv.
Ms. Rekha Pandey, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. B. V. Balaram Das, AOR
Mr. Colin Gonsalves, Sr. Adv.
Ms. Aditi Gupta, Adv.
Ms. Jyoti Mendiratta, AOR
Ms. Geeta Luthra, Sr. Adv.
Mr. Sanjeev Sahay, Adv.
Mr. Prateek Yadav, Adv.
Mr. Pranav Vashishtha, Adv.
Mr. Ujjwal Jain, Adv.
Ms. Shivani L. Lohiya, Adv.
Mr. Anshul Duggal, Adv.
Mr. D. N. Goburdhan, AOR
Ms. Geeta Luthra, Sr. Adv.
Mr. D.N. Goburdhan, AOR
Mr. Ujjwal Jain, Adv.
Mr. D.N. Goburdhan, AOR
Ms. Pallavi Chopra, Adv.
Mr. Ujjwal Jain, Adv.
Mr. Sudhanshu S. Choudhari, AOR
Ms. Jaikriti S. Jadeja, Adv.
Mr. Shakul R. Ghatole, Adv.
Ms. Surabhi Guleria, Adv.
Mr. Sushil Karanjkar, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Dr. Krishan Singh Chauhan, AOR
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Murari Lal, Adv.
Mr. R.S.M. Kalky, Adv.
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Mr. Aurneshwar Gupta, Adv.
Mr. Varun Dewan, Adv.
Mr. Bijan Kumar Ghosh, AOR
Mr. Bijan Ghosh, AOR
Ms. Lalita Kushik, Adv.
Mr. P. Jegan, Adv.
Mr. Naresh Kaushik, Adv.
Mr. Vardhaman Kaushik, Adv.
Mr. Manoj Joshi, Adv.
Mr. Omung Raj Gupta, Adv.
Mr. Nishant Gautam, Adv.
Mr. Devik. Singh, Adv.
Mr. Akash Mahapatra, Adv.
Ms. Lalita Kaushik, AOR
Mr. Abhinav Mukerji, AOR
Mr. Praneet Ranjan, AOR
Mr. Bankey Bihari Sharma, AOR
Mr. Bhupesh Narula, Adv.
Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, AOR
Mr. Gaurav Agrawal, AOR
Mr. B. V. Balaram Das, AOR
Mr. P. Parmeswaran, AOR
Mrs. Anil Katiyar, AOR
Mr. Ajay Bansal, Adv.
Mr. Praveen Swarup, AOR
Mr. Gaurav Yadava, Adv.
Ms. Veena Bansal, Adv.
Mr. Vijendra Karana, Adv.
Mr. Dheeraj Gupta, Adv.
Ms. Sushma Suri, AOR
Mr. B. Krishna Prasad, AOR
Mr. Annam D. N. Rao, AOR
Mr. Annam Venkatesh, Adv.
Mr. Sudipto Sircar, Adv.
Mr. Rahul Mishra, Adv.
Ms. Tulika Chikker, Adv.
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Ms. Binu Tamta, AOR
Mr. Jatinder Kumar Bhatia, AOR
Mr. Manish Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in-part.
For further hearing, list the matters on 8 th March, 2018.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER