Rajasthan High Court - Jaipur
Shri Rajesh Gehlot S/O Shri Omprakash ... vs Shri Goodwin Charlie S/O Shri Charlie on 25 October, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 20666/2018
Shri Rajesh Gehlot S/o Shri Omprakash Gehlot
----Petitioner
Versus
Shri Goodwin Charlie S/o Shri Charlie
----Respondent
For Petitioner(s) : Ms.Priyanka Chauhan For Respondent(s) : Dr. P.C. Jain HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 25/10/2018 As prayed, list the matter again on 15th November, 2018. Interim order, already operating shall continue, till the next date.
(VEERENDR SINGH SIRADHANA),J Pcg/38 Powered by TCPDF (www.tcpdf.org)