Gujarat High Court
Anheuser Busch Inbev India Limited vs The Director Of Legal Metrology ... on 21 November, 2019
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/1020/2014 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR WITHDRAWAL/DISBURSEMENT OF AMOUNT) NO. 1 of 2019
In R/SPECIAL CIVIL APPLICATION NO. 1020 of 2014
With
F/SPECIAL CIVIL APPLICATION NO. 34084 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35156 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35161 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35162 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35166 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35387 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35535 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35586 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35706 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35758 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35761 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35796 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 35943 of 2019
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JAYANTIBHAI SON OF NANDUBEN NAROTTAMBHAI PATEL Versus ESSAR POWER TRANSMISSION CO LTD ============================================================================= Appearance:
DR BALRAM D JAIN for the PETITIONER(s) No. GOVERNMENT PLEADER for the RESPONDENT(s) No. MR DEVANG VYAS for the RESPONDENT(s) No. NANAVATI ASSOCIATES for the RESPONDENT(s) No. ================================================================ CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA Date : 21/11/2019 IA ORDER Office objections to be removed on or before 27th December, 2019, failing which, the matters will stand dismissed for non-prosecution.
(BHARGAV D. KARIA, J) PALAK Page 1 of 1 Downloaded on : Thu Jan 16 22:54:58 IST 2020