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NCT Delhi - Section

Section 124 in Delhi Motor Vehicles Rules, 1993

124. Uniform.

- The uniform of the officers of the Transport Department while posted on duty shall be as under:-
(a)The uniform of the Enforcement Officer of the Transport Department shall be similar to that of the Assistant Commissioner of Police. The uniform of Pollution Level Test Inspector, Motor Vehicle Inspector, Headquarter Inspector and Inspector Enforcement shall be similar to that of the Inspector of Delhi Police.
(b)The uniform of the Driving Test Inspector, Road Safety Inspector, Driving Inspector and the Sub Inspector (Enforcement) shall be similar to that of Sub-Inspector of the Delhi Police.
(c)the uniform of Assistant Sub-Inspector (Enforcement), the Head Constable and the Constable shall be similar to that of the Assistant Sub Inspector, Head Constable and the constable in the Delhi Police respectively.
(d)All the above officers and the staff shall also have stars on their uniforms as prescribed with corresponding type of uniform of the Delhi Police.
Provided that in all the above uniforms the badge shall bear the letters "D.T" in place of "D.P".