Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(c) in Meghalaya Protection of Catchment Areas Act, 1990 (c)'Catchment area' means as area where springs streams, rivulets and water sources originate and serve as a potential source of perential flow of water;
