Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Maharashtra - Subsection

Section 90(c) in Maharashtra Land Revenue Code, 1966

(c)"factor scale" means the relative value of each class of land included in the sanctioned scheme of soil classification;