Section 43(2)(e) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(2)(e) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(e)proceeding pending immediately before the commencement of this Act in the court of Munsif under section 7-C of the old Act shall be continued and concluded as if this Act had not been passed:

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State of Uttar Pradesh - Subsection

Section 43(2)(e) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972