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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(6) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(6)Permission of interview with relatives or friends shall not be granted more than once in a week but the Superintendent may in his discretion grant interview at shorter intervals, if he considers that special or urgent grounds exist for such a concession.