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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Goa - Subsection

Section 70(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)After entry of the marks, checking and cross checking, the computer programmer shall finalise the results by applying all relevant rules of passing condonation, A.T.K.T., joint moderation, etc. and the norms laid down by the Board.