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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(1) in The Goa Information Technology Development Act, 2007

(1)For the purpose of securing and assisting in the rapid and orderly establishment and organization of Integrated Information Technology Township/Information Technology Parks, there shall be established by the Government, by notification in the Official Gazette, a Corporation by the name of the Goa Information Technology Development Corporation.