Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 156 in Punjab Jail Manual, 1996 156. Attendance of officers. - The Medical Officer shall render proper medical attendance, not only to the prisoners but also to all officers/officials of the jail and members of their family.
