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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(22) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(22)"teacher" means a professor, Reader, Lecturer or such other person imparting instruction or superarising research in the departmentslschools of the University, or in recograised institutions whose appointment has been approved by the University;