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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(1)(b) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(b)the number of members of the Finance Committee, Academic Committee, Affiliation and Accreditation Committee, Examination, Executive Committee and Other Committees referred to in section 14 and the manner of their selection;